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Rajasthan High Court - Jodhpur

Doula Ram Meghwal vs State Of Raj. & Ors on 9 July, 2010

Author: Vineet Kothari

Bench: Vineet Kothari

SBCWP NO.5560/2010 - DOULA RAM MEGHWAL V/S STATE OF RAJASTHAN AND ORS. :JUDGMENT DTD.9.7.2010



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     IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT

                                         JODHPUR.

    S.B. CIVIL WRIT PETITION NO.5560/2010

    Doula Ram Meghwal

                                           Versus

    State of Rajasthan and ors.



                                          PRESENT

                   HON'BLE Dr.JUSTICE VINEET KOTHARI

    Mr.V.R.Choudhary, for the petitioner




    DATE OF JUDGMENT                        : 9th July, 2010.


                                       JUDGMENT

1. The learned counsel for the petitioner seeks liberty to withdraw this writ petition.

2. Accordingly, the writ petition is dismissed as withdrawn.

(Dr.VINEET KOTHARI)J. Item No.110 Ss/-