Rajasthan High Court - Jodhpur
Doula Ram Meghwal vs State Of Raj. & Ors on 9 July, 2010
Author: Vineet Kothari
Bench: Vineet Kothari
SBCWP NO.5560/2010 - DOULA RAM MEGHWAL V/S STATE OF RAJASTHAN AND ORS. :JUDGMENT DTD.9.7.2010
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IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR.
S.B. CIVIL WRIT PETITION NO.5560/2010
Doula Ram Meghwal
Versus
State of Rajasthan and ors.
PRESENT
HON'BLE Dr.JUSTICE VINEET KOTHARI
Mr.V.R.Choudhary, for the petitioner
DATE OF JUDGMENT : 9th July, 2010.
JUDGMENT
1. The learned counsel for the petitioner seeks liberty to withdraw this writ petition.
2. Accordingly, the writ petition is dismissed as withdrawn.
(Dr.VINEET KOTHARI)J. Item No.110 Ss/-