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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(i) in The United Provinces Fire Service Act, 1944

(i)[It extends] [The Act has been extended to the merged States of Banaras, Rampur and Tehri-Garhwal by Banaras (Application of Laws) Order, 1949, Rampur (Application of Laws) Act, 1950, and Tehri-Garhwal (Application of Laws) Order, 1949.] to the whole of [Uttar Pradesh] [Substituted by the A.O. 1950, for [the United Provinces]]