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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(2)A retailer shall issue to every purchaser a correct receipt or invoice showing the date of transaction, the goods sold, their quantity, the rate and total amount charged.