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Calcutta High Court (Appellete Side)

M/S. Prince Auto Uluberia & Anr vs The Union Of India & Ors on 20 June, 2025

 20-06-2025
Item No.234 ML
                      IN THE HIGH COURT AT CALCUTTA
  Subrata                  Constitutional Writ Jurisdiction
Bhattacharyya                        Appellate Side
   AR(C)

                               WPA No.7254 of 2024
                           M/s. Prince Auto Uluberia & Anr.
                                         -vs-
                              The Union of India & Ors.


                      Mr. Kushal Chatterjee           ...for the petitioners


                 1.   None represents the respondents whose presence

is required for adjudication.

2. Let further notice be served.

3. Add the writ petition to the monthly list of July 2025.

4. All parties are to act on the server copy of this order duly downloaded from the official website of this court.

5. Certified copy of this order, if applied for, shall be made available to the parties.

[Amrita Sinha, J ] 2