Calcutta High Court (Appellete Side)
M/S. Prince Auto Uluberia & Anr vs The Union Of India & Ors on 20 June, 2025
20-06-2025
Item No.234 ML
IN THE HIGH COURT AT CALCUTTA
Subrata Constitutional Writ Jurisdiction
Bhattacharyya Appellate Side
AR(C)
WPA No.7254 of 2024
M/s. Prince Auto Uluberia & Anr.
-vs-
The Union of India & Ors.
Mr. Kushal Chatterjee ...for the petitioners
1. None represents the respondents whose presence
is required for adjudication.
2. Let further notice be served.
3. Add the writ petition to the monthly list of July 2025.
4. All parties are to act on the server copy of this order duly downloaded from the official website of this court.
5. Certified copy of this order, if applied for, shall be made available to the parties.
[Amrita Sinha, J ] 2