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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(2) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(2)No cheque on behalf of the market committee shall be drawn and no payment made except on the basis of a payment voucher examined and passed by the Secretary and Chairman and all payment voucher shall be numbered in one running serial for the market year and filed together with the relevant bill, challan, cash memo, muster roll etc. as the case may be.