Section 7 in The Rajasthan Legislative Assembly Pensioner Members (Free Transit by Road Transport Service and Medical Facilities) Rules, 1989
7. Period of validity of pass.
- The Pass granted under these rules shall be valid only during the period the holder continues to be a pensioner member under the provisions of section 4-A of the Act and the holder shall return the Pass to the Secretary as soon as he ceases to be a pensioner member.
