Punjab-Haryana High Court
Babu Ram vs Rajesh Kumar Kouth Etc on 3 June, 2016
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No. 514 of 2006 (O&M)
Date of decision: 3.6.2016
Babu Ram .. Petitioner
versus
Rajesh Kumar Kouth and others .. Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal
Present: Mr. Amit Jain, Advocate, for the petitioner.
Rajesh Bindal, J.
Learned counsel for the petitioner submitted that the prayer made in the present petition has been rendered infructuous.
Ordered accordingly.
(Rajesh Bindal) Judge 3.6.2016 sharmila 1 of 1 ::: Downloaded on - 05-06-2016 00:22:22 :::