Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

Bombay Presidency - Section

Section 12 in Bombay Non-Trading Corporations Act, 1959

12. Change of name by corporations. - A corporation may, by a special resolution and with the approval of the State Government signified in writing, change its name.