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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(3)(a) in Bihar Inland Vessels Rules, 2013

(a)for a period not less than one year as Assistant Engine driver on regular watch on the main engines of a motor vessel of not less than 565 break horse power, while holding a Second Class Engine Driver's Certificate for a motor vessel; or