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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Karnataka - Subsection

Section 64(4) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(4)Every post of Professor, Librarian, Associate or Assistant Professors to be filled by selection shall be duly and widely advertised together with the minimum and other qualification, if any, required, the emoluments and the number of the posts to be filled, and reasonable time shall be allowed within which the applicants may apply.