Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(12) in Police Regulations, Bengal , 1943

(12)Special and immediate report must be sent to the Treasury officer and to the senior police officer present in the station should anything be found wrong or should any lock, bolt or other fastenings be found out of order or bear signs of having been tampered with.