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State of Odisha - Section

Section 22 in The Orissa Registration of Births and Deaths Rules, 2001

22. Duration of pregnancy (in weeks)

(To be filled by the Registrar)
Name Code No. Registration No.
District Registration Date
Tahasil Date of Birth
Town/Village Sex -1. Male,2. Female
Registration Unit Place of birth -1.Hospital/Institution 2. House
  Name and signature of the Registrar
Death ReportForm No. 3[See Rule 5]Part-I (Legal Information) (This part to be added to the Death Register)(To be filed by the informant)