Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 213(3)] [Section 213] [Entire Act]

State of Rajasthan - Subsection

Section 213(3)(b) in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955

(b)an agricultural or other labourer or a village servant, who resides in the village or,