Rajasthan High Court - Jodhpur
Rajasthan State Mines And Minerals ... vs Ram Kishore Jat And Ors on 16 August, 2018
Author: P.K. Lohra
Bench: P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 1326/2018
Rajasthan State Mines And Minerals Limited
----Appellant
Versus
Ram Kishore Jat And Ors.
----Respondents
For Appellant(s) : Mr. Tribhuvan Gupta
HON'BLE MR. JUSTICE P.K. LOHRA
Order 16/08/2018 Issue notice. Issue notice of stay application also. Both the notices are made returnable within four weeks.
Notices be given 'dasti' to learned counsel for the appellant, if so desired.
Notices need not be issued to proforma respondent.
(P.K. LOHRA),J Surabhii/12 Powered by TCPDF (www.tcpdf.org)