Delhi High Court - Orders
Bayer Pharm Aktiengesellschaft vs The Controller General Of Patents And ... on 5 October, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 255/2022
BAYER PHARM AKTIENGESELLSCHAFT ..... Appellant
Through: Mr. Tanveer Malhotra, Mr. Debashish
Banerjee and Mr. Ankush Verma,
Advs. (M. 9833397587)
versus
THE CONTROLLER GENERAL OF PATENTS AND
DESIGNS ..... Respondent
Through: Mr. Harish V. Shankar, CGSC, Mr.
Srish Kumar Mishra, Mr. Sagar
Mehlawat, Mr. Alexander Mathai
Paikaday, Advocates. (M:
9810788606)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 05.10.2023
1. This hearing has been done through hybrid mode.
2. List on 22nd January, 2024.
PRATHIBA M. SINGH, J.
OCTOBER 5, 2023 mr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2023 at 21:18:49