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State of Bihar - Section

Section 11 in Bihar Mines & Geology Inspector Service Rules, 2009

11. Examination & Viva-Voce Test.

- The Candidates shall have to appear at a written examination in the following subjects:-
(i) General Studies - 100 marks
(ii) Mining & Mines Surveying or Geology - 100 marks.
(iii) Mining legislation and policies in India - 100 marks.
Candidates numbering double of the vacancies and selected on the basis of marks obtained at the written examination shall be invited for appearing at a Viva-Voce test. The Viva-Voce test shall be of 25 marks but no minimum qualifying marks shall be fixed for passing in Viva-Voce test.