Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Allahabad High Court

Ram Kumar And 2 Ors. vs The State Of U.P.& Anothers. on 1 March, 2013

Author: Ajai Lamba

Bench: Ajai Lamba





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2471 of 2007
 

 
Petitioner :- Ram Kumar And 2 Ors.
 
Respondent :- The State Of U.P.& Anothers.
 
Petitioner Counsel :- Rajendra Singh Chauhan
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.
 

None has put in appearance for respondent no.2.

List after four weeks.

Let the trial court be informed that there has not been any interim direction after 27.8.2007.

Let this order be conveyed to the trial court through Registrar of this court.

Order Date :- 1.3.2013 A.Nigam