Allahabad High Court
Ram Kumar And 2 Ors. vs The State Of U.P.& Anothers. on 1 March, 2013
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 2471 of 2007 Petitioner :- Ram Kumar And 2 Ors. Respondent :- The State Of U.P.& Anothers. Petitioner Counsel :- Rajendra Singh Chauhan Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
None has put in appearance for respondent no.2.
List after four weeks.
Let the trial court be informed that there has not been any interim direction after 27.8.2007.
Let this order be conveyed to the trial court through Registrar of this court.
Order Date :- 1.3.2013 A.Nigam