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Jharkhand High Court

Rungta Mines Limited (Sponge I vs State Of Jharkhand & Ors on 11 October, 2011

Bench: Chief Justice, Jaya Roy

                                  IN THE HIGH COURT OF JHARKHAND AT RANCHI 
                                                        W.P.(T) No. 5934 of 2011      
                                                                        .....
                                   Rungta Mines Limited(Sponge Iron Division)     ... Petitioner 
                                                                          Versus 
                                   The State of Jharkhand and ors.                         .....Respondents

                                                                                                                                     
                                     CORAM :          HON'BLE THE  CHIEF JUSTICE
                                                            HON'BLE MRS.JUSTICE JAYA ROY
                                                                      ....

                                 For the Petitioner     : Mr.Sumit Gadodia, Adv.
                                 For the Respondents :  JC to AAG.
                                   
                                                                         .....                                             
                                         
                                 Order no.2                                              Dated­11
                                                                                                               th
                                                                                                                  October , 2011
                                                                                                                                 


                                     1.

In   the   identical   matter,   W.P.(T)   No.5000   of   2011   ,   interim  order was passed on 22nd September, 2011. In the light of the  said order, the petitioner's case also stands covered .

2. List this matter on 12th December, 2011 along with W.P.(T) No.  5000 of 2011.

                                                (   Prakash Tatia, C.J. )                                                                                                 (   Jaya Roy, J  ) G.Jha/