Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 24 in The Beedi and Cigar Workers (Conditions of Employment) Act, 1966 24. Prohibition of employment of children .-No child shall be required or allowed to work in any industrial premises.
