Supreme Court - Daily Orders
Divya Agrawal vs Puneet Gupta on 9 January, 2023
ITEM NO.1607 COURT NO.15 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 3034-3035/2022
DIVYA AGRAWAL Petitioner(s)
VERSUS
PUNEET GUPTA Respondent(s)
(FOR ADMISSION and IA No.206152/2022-EX-PARTE STAY and IA
No.206153/2022-EXEMPTION FROM FILING O.T. )
Date : 09-01-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Ms. Pallavi Pratap, AOR
Ms. Prachi Pratap, Adv.
Dr. Prashant Pratap, Adv.
Mr. Akshay Singh, Adv.
Ms. Avadhi Jain, Adv.
Mr. Anrav Vats, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue Notice.
In the meantime, further proceedings in Case No.CS/86/2022 titled as “Puneet Gupta Vs. Divya Agarwal” pending before the Court of Additional Principal Judge (Additional Family Court), Gurugram, Haryana and and Case No. CS/107/2022 titled as “Puneet Gupta Vs. Divya Agarwal” pending before the Court of Principal District Judge (Family Court), Gurugram, Haryana shall remain stayed. Signature Not Verified Digitally signed by Jagdish Kumar (SUMIT KUMAR) Date: 2023.01.10 15:51:53 IST Reason: (RANJANA SHAILEY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)