Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 3 in West Bengal Workmen's House-Rent Allowance Rules, 1975 3. Manner and time of payment of house-rent allowance. - The house-rent allowance payable to a workman under Section 4 for any month shall be paid within ten days of the month next following.
