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[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(6)(a) in The Punjab Municipal Act, 1999

(a)the provisions of this Act or the rules, regulations, notifications, orders, directions, powers made, issued or conferred and all taxes, duties, tolls and fees imposed under this Act and in force in such transitional area shall cease to apply and shall cease to be imposed in the area so excluded;