Madhya Pradesh High Court
Vilas vs The State Of Madhya Pradesh on 5 May, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 16676 of 2022 (VILAS Vs THE STATE OF MADHYA PRADESH) Dated : 05-05-2022 Shri Mitesh Jain, learned counsel for the applicant.
Shri R.S.Suryawanshi Dy. G.A. appearing on behalf of Advocate General/State.
Counsel for the applicant submits that two cases of similar nature have been registered against the applicant earlier, but he has only filed acquittal of one case and he prays for time to file status of criminal case bearing Crime No.760/2020 where 200 bulk liters of liquor was recovered.
List the matter after one week.
(RAJENDRA KUMAR (VERMA))
JUDGE
amit
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Date: 2022.05.09
11:41:31 IST