Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Uttar Pradesh - Subsection Section 27(29) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939 (29)Basudharan and Dharamshila at the bottom of the fall at Basudhara.[Schedule II] [Added by Section 9 of U.P. Act XXX of 1948.][See clause (a) of section 3]
