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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(2)(b) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(b)to advice and admonish those that attempt to breach these bye-laws and, if milder methods and sage advice fails, to cause firm action against offenders in accordance with the provisions contained in these bye-laws and the Act and any other law in force;