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State of Chattisgarh - Section

Section 7 in The Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967

7. Equation of posts.

- The present posts in each Municipal Council will be equated with the posts mentioned in Schedule III as per Schedule IV. The State Government will have the power to add, delete or make any amendment in the equation of the post made and shown in Schedule IV after consulting the Municipal Council concerned. Posts other than those of whose equation has been made as per Schedule IV will continue to be designated as at present until their designation is altered by the State Government.