Supreme Court - Daily Orders
Damodar Valley Corporation vs Maithan Alloys Limited on 12 September, 2025
ITEM NO.37 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.11106/2024
DAMODAR VALLEY CORPORATION Appellant(s)
VERSUS
MAITHAN ALLOYS LIMITED & ORS. Respondent(s)
(FOR ADMISSION and IA No.236985/2024-EX-PARTE STAY)
Date : 12-09-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) :
Mr. Vikas Singh, Sr. Adv.
Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Shri Venkatesh, Adv.
Ms. Kanika Chugh, Adv.
Mr. Shryeshth Ramesh Sharma, Adv.
Mr. Ashutosh Kumar Srivastava, Adv.
Mr. Nihal Bhardwaj, Adv.
Ms. Deepeika Kalia, Adv.
Mr. Shivam Kumar, Adv.
Ms. Vasudha Singh, Adv.
Mr. Sudeep Chandra, Adv.
Mr. Adarsh Singh, Adv.
Mr. Nitin Saluja, AOR
For Respondent(s) :
Mr. Rajiv Yadav, AOR
Mr. Ratnesh Sharma, Adv.
Mr. Ujjwal Kumar, Adv.
Mr. Rajiv Shakdher, Sr. Adv.
Mr. Pawanshree Agrawal, AOR
Ms. Aakriti Goel, Adv.
Ms. Kamana Divya Sree, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed for Mr. Vikas Singh, the learned Senior counsel appearing for the petitioner seeking listing of the matter, list Signature Not Verified the matter on 7-10-2025 on top of the Board.
Digitally signed by VISHAL ANAND Date: 2025.09.16 19:06:46 IST Reason: (VISHAL ANAND) (POOJA SHARMA)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)