Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(c) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(c)make an inquiry under the provisions of this Act into the cause of any accident on the metro railway; and