Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 30B in The Orissa Government Servants' Conduct Rules, 1959 30B. [ Engagement of child labourer. [Inserted vide Orissa Gazette No. 37-III-A, S.R.O.No.33642-2R/1-13/2000, dated 27.10.2000.] - No child below the age of fourteen years shall be employed to work by any Government Servant.]
