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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(4) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(4)The functions of the Committee shall be-
(a)to carry out safety and house keeping inspections of the installation with a view to identify deficiencies and recommend corrective measures;
(b)to make suggestions for improvement of safety, health and environment measures; and
(c)to promote development of safe attitude among employees.