Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 31] [Entire Act] Union of India - Subsection Section 31(2) in The Extradition Act, 1962 (2)[ For thepurposes of sub-section (1), the offences specified in the Schedule shall not be regarded as offences of a political character.
