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Greater Bengaluru City Corporation -

Section 323 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

323. the corporation may determine.

Exhibition of rules, bye-laws and regulations.-(1)Printed copies ofbyelaws and of rules and regulations shall be hung up in some conspicuous part of thecorporation office.
(2)No corporation officer or servant shall prevent any person from inspectingat any reasonable time copies so exhibited.
(3)No person shall, without lawful authority, destroy, pull-down, injure ordeface any copies exhibited as above or any board to which the copies have been