Delhi High Court - Orders
Manan Chopra vs M/S Honda Cars India Ltd & Anr on 24 November, 2025
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 812/2025
MANAN CHOPRA .....Petitioner
Through: Mr. Tushar Parashar, Advocate.
versus
M/S HONDA CARS INDIA LTD & ANR. .....Respondents
Through: Ms. Sonal Chauhan, Advocate for R-
1.
Mr. Maneesh Goyal, Advocate for R-
2.
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 24.11.2025
1. The Hon'ble Judge is on leave today.
2. List on 09.04.2026 in Advance List.
BY ORDER (COURT MASTER) NOVEMBER 24, 2025/dr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/11/2025 at 23:04:01