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Delhi High Court - Orders

Manan Chopra vs M/S Honda Cars India Ltd & Anr on 24 November, 2025

                          $~13
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CM(M) 812/2025
                                    MANAN CHOPRA                                                                       .....Petitioner
                                                                  Through:            Mr. Tushar Parashar, Advocate.

                                                                  versus

                                    M/S HONDA CARS INDIA LTD & ANR.                                                 .....Respondents
                                                                  Through:            Ms. Sonal Chauhan, Advocate for R-
                                                                                      1.
                                                                                      Mr. Maneesh Goyal, Advocate for R-
                                                                                      2.

                                    CORAM:
                                    HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                  ORDER

% 24.11.2025

1. The Hon'ble Judge is on leave today.

2. List on 09.04.2026 in Advance List.

BY ORDER (COURT MASTER) NOVEMBER 24, 2025/dr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/11/2025 at 23:04:01