Section 34(2)(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

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State of Uttar Pradesh - Subsection

Section 34(2)(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(a)landless widow, sons, unmarried daughters or parents residing in the circle of a person who has lost his life by enemy action while in active service in the Armed Forces of the Union;

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State of Uttar Pradesh - Subsection

Section 34(2)(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual