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State of Uttar Pradesh - Section

Section 16 in The U.P. Godam Niyamavali, 1972

16. Transferee or endorsee to supply information.

- Every transferee or endorsee of a receipt shall inform the Warehouseman concerned about the endorsement, transfer, mortgage or encumbrance, as the case may be, within a week of such endorsement or transfer, and he shall also deposit, within the same period, his specimen signature duly attested by his endorser or transfer with the Warehouseman.