Punjab-Haryana High Court
Harsimran Singh Boparai And Another vs Union Of India And Others on 21 March, 2023
Neutral Citation No:=2023:PHHC:055033
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
212/330
CWP-9502-2020
Date of decision: 21.03.2023
HARSIMRAN SINGH BOPARAI AND ANOTHER
...Petitioners
V/s
UNION OF INDIA AND OTHERS
...Respondents
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ
Present: Mr. Pankaj Khullar, Advocate
for the petitioners.
Mr. Karan Kumar Jund, Central Govt. Counsel for the
respondents/UOI.
****
VINOD S. BHARDWAJ, J. (ORAL)
For orders see, CWP-24977-2017 titled as "GURDEEP SINGH AND OTHERS Vs. THE UNION OF INDIA AND ANOTHER"
of even date.
(VINOD S. BHARDWAJ) 21.03.2023 JUDGE manisha Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:055033 1 of 1 ::: Downloaded on - 10-06-2023 08:05:10 :::