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[Cites 0, Cited by 0] [Section 295(2)] [Section 295] [Entire Act]

Union of India - Subsection

Section 295(2)(eec) in The Income Tax Act, 1961

(eec)[ the form of the report of audit and the particulars which such report shall contain under sub-section (2-A) of section 142;] [ Inserted by Act 41 of 1975, Section 79 (w.e.f. 1.4.1976).]