Bombay High Court
Sai Cuisine Hospitality Services Pvt. ... vs Union Of India And 3 Ors on 31 January, 2022
Author: S.M. Modak
Bench: R.D. Dhanuka, S.M. Modak
23-wpl31513-21.doc
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (LODGING) NO.31513 OF 2021
Sai Cuisine Hospitality Services Pvt. Ltd. & Anr. ...Petitioners
V/s.
Union Of India & Ors. ...Respondents
Mr.Vishesh Kalra with Mr.Ruturaj V. Bankar for the Petitioners.
Ms.Asha Desai with Ms.Sangeeta Yadav for the State - Respondent
Nos.3 and 4.
CORAM : R.D. DHANUKA &
S.M. MODAK, JJ.
DATE : 31ST JANUARY, 2022. (THROUGH VIDEO CONFERENCE) P.C. :-
1. The matter is on board and is mentioned out of turn at 5.00 p.m.
2. At the request of the learned counsel for the Revenue, stand over to 7th February, 2022.
(S.M. MODAK, J.) (R.D. DHANUKA, J.)
Digitally signed by
VASANT VASANT
ANANDRAO ANANDRAO IDHOL
Date: 2022.02.01
IDHOL 17:46:13 +0530
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