Section 6 in The Batteries (Management And Handling) Rules, 2001
6. Customs clearance of imports of new lead acid batteries .-Customs clearance of imports shall be contingent upon-
(i)valid registration with the Reserve Bank of India (with Importer's Code Number);(ii)one time registration with the Ministry of Environment and Forests or an agency designated by it in Form II;(iii)undertaking in Form III; and(iv)a copy of the latest half-yearly return in Form IV.
