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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(2)(c) in The Rajasthan Weights and Measures (Enforcement) Act, 1958

(c)the material of which and the designs and specifications according to which secondary standards may be made, the place at which and the custody and manner in which such standards may be kept;