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Income Tax Appellate Tribunal - Jaipur

Shri Navratan Lal Agarwal, Jaipur vs Deputy Commissioner Of Income Tax, ... on 9 February, 2021

              vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj
 IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"B" JAIPUR

  Jh lana hi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k
 BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM

                 vk;dj vihy la-@ITA. No. 1507/JP/2018
                 fu/kZkj.k o"kZ@Assessment Years : 2015-16

Shri Navratan Lal Agarwal                    cuke The DCIT,
313-A, Old Amer Road,                         Vs.  Central Circle-4,
Jaipur,                                            Jaipur.
LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAXPA 6607 J
vihykFkhZ@Appellant                                 izR;FkhZ@Respondent

     fu/kZkfjrh dh vksj l@
                         s Assessee by : Shri Vinod Kumar Gupta (C.A.)
             jktLo dh vksj ls@ Revenue by : Smt. Runi Pal (ACIT)
                                      a
            lquokbZ dh rkjh[k@ Date of Hearing : 09/02/2021
        mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 09/02/2021

                              vkns'k@ ORDER

PER: VIKRAM SINGH YADAV, A.M. The assessee has filed the present appeal against the order of ld. CIT(A)-IV, Jaipur dated 01.10.2018 for the assessment year 2015-16.

2. The ld A/R has stated at the Bar that the assessee has filed a petition under "Vivad Se Vishwas Scheme-2020" to settle the aforesaid matter and the said petition has recently been accepted and Form 3 as been issued by the competent authority. It was accordingly requested that the assessee may be allowed to withdraw the present appeal.

2 ITA No. 1507/JP/2018

Navratan Lal Agarwal vs. DCIT

3. The ld. DR is heard who did not raise any specific objection in accepting the said prayer of withdrawal of appeal by the assessee.

4. In view of above, the prayer of the assessee is accepted and the appeal is dismissed as withdrawn by the assessee.

Order pronounced in the open Court on 09/02/2021.

             Sd/-                                        Sd/-

          ¼ lanhi xkslkbZ ½                           ¼foØe flag ;kno½
        (Sandeep Gosain)                            (Vikram Singh Yadav)
 U;kf;d lnL;@Judicial Member                 ys[kk lnL;@Accountant Member


Tk;iqj@Jaipur
fnukad@Dated:- 09/02/2021.
*Santosh

vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant- Shri Navratan Lal Agarwal, Jaipur.
2. izR;FkhZ@ The Respondent- DCIT, Central Circle-4, Jaipur.
3. vk;dj vk;qDr@ CIT
4. vk;dj vk;qDr@ CIT(A)
5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.
6. xkMZ QkbZy@ Guard File { ITA No. 1507/JP/2018} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar