Section 128(b) in The Andaman and Nicobar Islands Port Rules, 2004

[Cites 0, Cited by 0] [Section 128] [Entire Act]

(b)Following are the salient features of the service-

(i)distress messages or replies thereto.

(ii)urgency messages or replies thereto.

(iii)safety messages or replies thereto.

(iv)port operation and ship movement services.

(v)obs/ weather services.

(vi)ship reporting system/information pertaining to position, course, speed etc.

(vii)Govt, communications.

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