Supreme Court - Daily Orders
Market Committee,Sonepat vs Lt Foods Ltd. on 10 October, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.206 COURT NO.11 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19933/2010
(Arising out of impugned final judgment and order dated 23/02/2010
in CWP No. 1937/2010 passed by the High Court Of Punjab & Haryana
At Chandigarh)
MARKET COMMITTEE,SONEPAT & ORS. Petitioner(s)
VERSUS
LT FOODS LTD.& ANR. Respondent(s)
(with interim relief and office report)
(For final disposal)
Date : 10/10/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Sanjay Singh, Adv.
Mr. Ugra Shankar Prasad,Adv.
For Respondent(s) Mr. Rishi Maheshwari, Adv.
Mrs. Shally Bhasin Maheshwari,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners is said to be in some personal difficulty. List this matter as after notice matter on a miscellaneous day.
(MEENAKSHI KOHLI) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.10.11
07:34:16 IST
Reason: