Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(2) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(2)The notice shall be delivered to the Returning Officer before 3 o'clock in the afternoon on [the last date fixed under rule 16 for withdrawal of [candidatures). ] [Substituted by G.N. of 11.5.1972.]