Section 6(1)(b) in The U.P. National Parks Act, 1935

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(b) in The U.P. National Parks Act, 1935

(b)shall take such steps as will ensure the security of animal life in such park and the preservation of such park and the animals therein a natural state; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 6(1)(b) in The U.P. National Parks Act, 1935