Andhra Pradesh High Court - Amravati
The Govt Of Ap., Revenue Exciseiii ... vs M/S.Gowda Brandy Shop, Gudur,Nellore on 6 February, 2023
Bench: Prashant Kumar Mishra, Ninala Jayasurya
148
HIGH COURT OF ANDHRA PRADESH : AMARAVATI
MAIN CASE: W.A. No.1273 of 2008
PROCEEDINGS SHEET
Sl. DATE ORDER OFFICE
No. NOTE
(Through Physical Mode)
7 06.02.2023 It is informed that the arguing counsel for the respondent/
writ petitioner - Bollepalli Sai Ram Goud has passed away.
Let notice be issued to the respondent - writ petitioner to make alternative arrangement.
Post this case on 20.03.2023.
PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J Ksp