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Andhra Pradesh High Court - Amravati

The Govt Of Ap., Revenue Exciseiii ... vs M/S.Gowda Brandy Shop, Gudur,Nellore on 6 February, 2023

Bench: Prashant Kumar Mishra, Ninala Jayasurya

                                                                                       148

                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

       MAIN CASE: W.A. No.1273 of 2008

                                  PROCEEDINGS SHEET


Sl.     DATE                                    ORDER                                   OFFICE
No.                                                                                      NOTE


                                        (Through Physical Mode)

7     06.02.2023         It is informed that the arguing counsel for the respondent/

writ petitioner - Bollepalli Sai Ram Goud has passed away.

Let notice be issued to the respondent - writ petitioner to make alternative arrangement.

Post this case on 20.03.2023.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J Ksp