Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act] State of Uttarakhand - Subsection Section 65(1)(a) in The Uttarakhand Police Act, 2007 (a)four persons of eminence with experience in public dealing and having credible record of integrity and commitment to human rights as independent members;