Delhi High Court - Orders
Airbnb India Private Limited vs Varun Mirchandani on 22 September, 2025
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1154/2025, CM APPL. 39053/2025, CM APPL.
39054/2025 & CM APPL. 39055/2025
AIRBNB INDIA PRIVATE LIMITED .....Petitioner
Through: Mr. Amit Sibal, Sr. Advocate with
Ms. Roopali Singh, Mr. Yugank Goel
and Mr. Tuhin Dey, Advocates.
versus
VARUN MIRCHANDANI .....Respondent
Through: Mr. Sumit Pushkarna, Sr. Advocate
with Mr. Siddhant Nath, Mr.
Bhavishya Makhija and Mr. Amaan
Khan, Advocates.
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 22.09.2025
1. It is beyond 05:15 pm. There were 123 matters listed today out of which 12 cases stand disposed of.
2. No time left.
3. Relist on 11.02.2026 in Advance List.
GIRISH KATHPALIA, J SEPTEMBER 22, 2025/dr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2025 at 00:51:59