Securities And Exchange Board Of India - Subsection
Section 2(2) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018
(2)Words and expressions used but not defined in these regulations but defined in the Act, the Securities Contracts (Regulation) Act, 1956 the Depositories Act, 1996 the Companies Act, 2013 or any of the rules or regulations made thereunder, shall have the same meanings respectively assigned to them in those Acts, rules or regulations or any statutory modification or re-enactment thereto.
