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Delhi High Court - Orders

Devas Employees Mauritius Pvt. Ltd vs Antrix Corporation Limited & Ors on 13 December, 2022

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                          $~51.
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     FAO(OS) (COMM) 289/2022 and CAV 321/2022 & 322/2022 and CM
                                APPLs. 44209/2022 & 44211/2022
                                DEVAS EMPLOYEES MAURITIUS PVT. LTD               ..... Appellant
                                                  Through:   Mr. Suhail Dutt, Sr. Advocate with
                                                             Ms.Anuradha Dutt, Mr. Lynn Pereira,
                                                             Ms. Ekta Kapil, Ms. Priyanka M.P.,
                                                             Mr.Chaitanya     Kaushik,      Mr.Amber
                                                             Bhushan, Ms. Shivangi Sud, Mr. Azhar
                                                             Alam, Mr. Sankalp Goswami &
                                                             Ms.Srishti Prakash, Advocates.
                                                  versus
                                ANTRIX CORPORATION LIMITED & ORS. ..... Respondents
                                                  Through:   Mr. N. Venkatraman and Mr. Chetan
                                                             Sharma, Additional Solicitor Generals
                                                             with Mr. V. Chandra Shekhar, Mr.Ajay
                                                             Bhargava, Mr. Arvind Kumar Ray,
                                                             Mr.Karan Gupta, Mr. S. Ram Narayan,
                                                             Mr.Rahul Vijay Kumar, Mr. Aman, and
                                                             Mr.Chinmoy Roy, Advocates for
                                                             Respondent No.1.
                                                             Ms. Varuna Bhanrale, Mr. Albert
                                                             Sebastian & Ms. Angelika Awasthi,
                                                             Advocates for Respondent No.2.
                                CORAM:
                                HON'BLE THE CHIEF JUSTICE
                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD

                                                         ORDER

% 13.12.2022 List on 16.12.2022.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 13, 2022/aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:16.12.2022 13:31:05