Delhi High Court - Orders
Devas Employees Mauritius Pvt. Ltd vs Antrix Corporation Limited & Ors on 13 December, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~51.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 289/2022 and CAV 321/2022 & 322/2022 and CM
APPLs. 44209/2022 & 44211/2022
DEVAS EMPLOYEES MAURITIUS PVT. LTD ..... Appellant
Through: Mr. Suhail Dutt, Sr. Advocate with
Ms.Anuradha Dutt, Mr. Lynn Pereira,
Ms. Ekta Kapil, Ms. Priyanka M.P.,
Mr.Chaitanya Kaushik, Mr.Amber
Bhushan, Ms. Shivangi Sud, Mr. Azhar
Alam, Mr. Sankalp Goswami &
Ms.Srishti Prakash, Advocates.
versus
ANTRIX CORPORATION LIMITED & ORS. ..... Respondents
Through: Mr. N. Venkatraman and Mr. Chetan
Sharma, Additional Solicitor Generals
with Mr. V. Chandra Shekhar, Mr.Ajay
Bhargava, Mr. Arvind Kumar Ray,
Mr.Karan Gupta, Mr. S. Ram Narayan,
Mr.Rahul Vijay Kumar, Mr. Aman, and
Mr.Chinmoy Roy, Advocates for
Respondent No.1.
Ms. Varuna Bhanrale, Mr. Albert
Sebastian & Ms. Angelika Awasthi,
Advocates for Respondent No.2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 13.12.2022 List on 16.12.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J DECEMBER 13, 2022/aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:16.12.2022 13:31:05